MR. DILIP SHARMA Vs. MR. SHRAWAN DOGRA

Referred Judgements :-

EASTERN AND SOUTH AFRICAN TELEGRAPH CO. LTD. VS. CAPE TOWN TRAMWAYS CO. LTD. [REFERRED TO]
RICKARDS VS. LOTHIAN [REFERRED TO]
UNITED MOTORS SERVICE V. HUTSON [REFERRED TO]
DAVIS V. BUNN [REFERRED TO]
LORDS IN ENGLAND IN ROOKES V. BAMARD [REFERRED TO]
READ V. J. LYONS AND CO. LTD. [REFERRED TO]
HENDERSONS V. HENRY E. JENKINS AND SONS [REFERRED TO]
LORD WILBERFORCE IN KOORAGANG INVESTMENTS PTY. LTD. V. RICHARDSON AND WRENCH LTD. [REFERRED TO]
BHIM SINGH V. STATE OF JANDK [REFERRED TO]
HOME OFFICE V. DORSET YACHT CO. LTD. [REFERRED TO]
MALLETT V. MCMONAGLE [REFERRED TO]
DAVIES V. TAYLOR [REFERRED TO]
TAYLOR V. OCONNOR [REFERRED TO]
GOBALD MOTOR SERVICE LIMITED VS. R M K VELUSWAMI [REFERRED TO]
C K SUBRAMANIA IYER VS. T KUNHIKUTTAN NAIR [REFERRED TO]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED TO]
SYAD AKBAR VS. STATE OF KARNATAKA [REFERRED TO]
RUDUL SAH VS. STATE OF BIHAR [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. STATE OF BIHAR [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD VS. RAMANBHAI PRABHATBHAI [REFERRED TO]
P RATHINAM VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS [REFERRED TO]
SAHELI A WOMENS RESOURCES CENTRE VS. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT LEGAL AID COMMITTEE VS. STATE OF BIHAR [REFERRED TO]
PRESIDENT OF INDIA VS. DEATH OF SAWINDER SINGH GROVER RE [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
JACOB GEORGE VS. STATE OF KERALA [REFERRED TO]
JAY LAXMI SALT WORKS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
ARVINDER SINGH BAGGA VS. STATE OF UTTAR PRADESH [REFERRED TO]
DELHI DOMESTIC WORKING WOMENS FORUM VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMSUNDER TRIVEDI [REFERRED TO]
INDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
ACHUTRAO HARIBHAU KHODWA VS. STATE OF MAHARASHTRA [REFERRED TO]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
RAJKOT MUNICIPAL CORPORATION VS. MANJULBEN JAYANTILAL NAKUM [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
MANJU BHATIA VS. NEW DELHI MUNICIPAL COUNCIL [REFERRED TO]
HELEN C REBELLO VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO VS. SUKAMANI DAS [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
TAMILNADU ELECTRICITY BOARD VS. SUMATHI [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
LATA WADHWA VS. STATE OF BIHAR [REFERRED TO]
M S GREWAL VS. DEEP CHAND SOOD [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
STATE OF HARYANA VS. JASBIR KAUR [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
SAVITA GARG VS. DIRECTOR NATIONAL HEART INSTITUTE [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD LTD VS. ZORA SINGH [REFERRED TO]
SUBE SINGH VS. STATE OF HARYANA [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VERSUS INDIRA SRIVASTAVA AND OTHERS [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. V. INDIRA SRIVASTAVA AND ORS [REFERRED TO]
APSRTC VS. M RAMADEVI [REFERRED TO]
V SUBBULAKSHMI VS. S LAKSHMI [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. JASHUBEN [REFERRED TO]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
STATE OF HARYANA VS. SHAKUNTLA DEVI [REFERRED TO]
SYED BASHEER AHAMED VS. MOHD JAMEEL [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
AMRIT BHANU SHALI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
DHEERU VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
WINNIPEG ELECTRIC CO VS. JACOB GEEL [REFERRED TO]
DAV MANAGING COMMITTEE VS. DABWALI FIRE TRAGEDY VICTIMS ASSN [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
DEVKINANGAN BANGUR VS. STATE OF HARYANA [REFERRED TO]
DEEP CHAND SOOD VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
SANOBANU NAZIRBHAI MIRZA VS. AHMEDABAD MUNICIPAL TRANSPORT SERVICE [REFERRED TO]
RADHAKRISHNA VS. GOKUL [REFERRED TO]
SAVITA VS. BINDAR SINGH [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI,DELHI VERSUS UPHAAR TRAGEDY VICTIMS ASSOCIATION AND OTHERS [REFERRED TO]
KALPANARAJ VS. TAMIL NADU STATE TRANSPORT CORPN. [REFERRED TO]
DINESH SINGH VS. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD. [REFERRED TO]
SANJAY GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAGAR COUNCIL RAJPURA VS. TAJINDER SINGH [REFERRED TO]
MUNNA LAL JAIN AND ORS. VS. VIPIN KUMAR SHARMA AND ORS. [REFERRED TO]
V. KRISHANA KUMAR VS. STATE OF TAMIL NADU [REFERRED TO]