ARJUN JAIN Vs. AJAY KUMAR

JUDGEMENT

(1.) -Order on the Review Application No.52415 of 2014.

(2.) Heard Sri Bharat Ji Agrawal, learned Senior Counsel assisted by Sri Piyush Agrawal, learned Counsel for the assessee and Sri B.K. Pandey, learned Standing Counsel for the State.

(3.) This matter has come on remand from Honourable Apex Court by way of an order dated 30.01.2014. The order of Honourable Apex Court is quoted here-under:-