COMMISSIONER OF INCOME TAX Vs. HOTEL MAYUR

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. GRACE PAPER INDUSTRIES PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MEGHALAYA PLYWOOD LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RUCHIRA PAPERS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GODAVARI PLYWOODS LIMITED [REFERRED TO]
CIT V. SREE RAYALASEEMA PAPER MILLS LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIAMOND DIES MFG CORPORATION LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BHANDARI CAPACITORS PRVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PREMIER EXTRACTION PRVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PROGRESSIVE ENGINEERING [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KALINGA JUTE PRODUCTS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ORISSA INDUSTRIES LIMITED [REFERRED TO]
SRINIVAS INDUSTRIES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. METAL POWDER COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. COROMANDEL LEATHERS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. COCHIN COMPANY PRIVATE LIMITED [REFERRED TO]
LUDHIANA CENTRAL CO-OPERATIVE CONSUMERS STORES LTD VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMBICA ELECTROLYTIC CAPACITORS PRIVATE LIMITED [REFERRED TO]