SWATI AGGARWAL Vs. STATE OF H.P.

JUDGEMENT

(1.) By way of instant petition, petitioner has prayed for following substantive reliefs:-

(2.) Petitioner is aggrieved against the promotion granted to respondent No. 4, in February, 2016, on the post of Assistant Professor (Pathology) in Dr. Rajender Prasad Government Medical College, Tanda (for short 'RPGMC Tanda').

(3.) Petitioner and respondent No. 4 both belonged to GDO cadre of State Health Services. Petitioner was appointed as GDO in June, 2000 and respondent No. 4 was appointed as regular GDO in the year 2007. Thus, the petitioner was senior to respondent No. 4 in the said cadre.