LAWS(HPH)-2025-6-20

JAGDISH Vs. STATE OF HIMACHAL PRADESH

Decided On June 18, 2025
JAGDISH Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) These all three petitions, for involvement of common question of law and similar facts, are being decided with this common judgment.

(2.) CWP No.2317 of 2025

(3.) CWP No.2318 of 2025