LAWS(HPH)-2025-5-50

SURENDER VERMA Vs. STATE OF H.P.

Decided On May 20, 2025
Surender Verma Appellant
V/S
STATE OF H.P. Respondents

JUDGEMENT

(1.) The instant petition has been filed for the following substantive reliefs: -

(2.) Petitioner was appointed as Assistant Librarian in Rajiv Gandhi Government Post Graduate Ayurvedic College, Paprola (for short the 'College') on 20/5/1997 in the pay scale of Rs.1200-2100

(3.) Petitioner is claiming pay scale of Rs.5480-8925 from the initial date of appointment and Rs.10300.0034800+ 3600 Grade Pay (GP) w.e.f. 1/1/2006, seeking parity with the Assistant Librarians in the Education Department of the State.