LALITA DEVI Vs. STATE OF H.P.

JUDGEMENT

(1.) Petitioner was serving as Anganwari Worker at Anganwari Centre, Sadhwani-I, Circle Khudla, Tehsil Baldwara, District Mandi, H.P. Respondents terminated petitioner's service on 27/6/2024 for her repeated acts of indiscipline and insubordination. Feeling aggrieved, petitioner has preferred this writ petition.

(2.) Heard learned counsel for the parties and considered the case file.

(3.) The case