SONIA CHAUHAN Vs. STATE OF HP

JUDGEMENT

(1.) The appellants, by filing present appeal, have assailed judgment dtd. 11/12/2024, passed in CWP No. 6846 of 2024 titled Sonia Chauhan and others vs. State of HP and others, whereby prayer of the appellants seeking direction to respondents to allot the medical shops to appellants as per Award Letter dtd. 14/10/2022 in Indira Gandhi Medical College and Hospital (IGMC), Shimla has been rejected.

(2.) Brief facts of the case are that on 13/8/2022, Expression of Interest was invited by the Rogi Kalyan Samiti, Indira Gandhi Medical College and Hospital at Shimla (RKS) from experienced pharmacists, duly registered with Pharmacy Council of Himachal Pradesh, for empanelment as Phamacists to run RKS Medical Shops at IGMC Shimla in the identified place in new OPD Block.

(3.) By completing the process, on 14/10/2022, appellants were empaneled to run RKS Medical Shops and they were directed to report to the Senior Medical Superintendent-cum-Member Secretary RKS IGMC for verification of original documents and to execute the agreement on stamp paper of Rs.50.00 within 7 days.