BABITA RANI Vs. DIVISIONAL COMMISSIONER KANGRA & OTHERS

JUDGEMENT

(1.) Learned Advocate appearing on behalf of the petitioner submitted that petitioner does not want to continue the petition and the same be dismissed as withdrawn. In view of the submission of learned Advocate appearing on behalf of the petitioner petition is dismissed as withdrawn. No order as to costs. Petition disposed of. Pending applications if any also disposed of.