LAWS(HPH)-2015-1-44

SWADESH SINGH THAKUR Vs. H.P. UNIVERSITY

Decided On January 09, 2015
Swadesh Singh Thakur Appellant
V/S
H.P. UNIVERSITY Respondents

JUDGEMENT

(1.) THE petitioner retired as Finance Officer from the respondent No. 1 - University on 30.9.2002. His pension was fixed as per Annexure P -1 dated 30.9.2002. The University Grants Commission framed a Scheme on 31.12.2008 for revision of pay scales for the posts of Registrar, Deputy Registrar, Assistant Registrar, Controller of Examination, Deputy Controller of Examination, Assistant Controller of Examination, Finance Officer, Deputy Finance Officer and Assistant Finance Officer following the revision of pay scales of Central Government Employees on the recommendations of the Sixth Pay Commission. The pay scale of Registrar/Finance Officer/Controller of Examination was revised from 16400 -22400 to pay band of Rs. 37400 -67000 with a grade pay of Rs. 10,000/ -. Similarly, the pay scale for the post of Deputy Registrar/Deputy Finance Officer/Deputy Controller of Examination was revised to pay band of Rs. 15600 -39100 with grade pay of Rs. 7600/ - and the pay scale for the post of Assistant Registrar/Assistant Finance Officer/Assistant Controller of Examination was put in the pay band of Rs. 15600 -39100 with grade pay of Rs. 5400/ -.

(2.) THE State Government issued notification vide Annexure P -2 dated 1.7.2010, whereby the pay scale of Controller of Examination, Addl. Controller of Examination, Planning and Development Officer, Secretary to V.C., Dy. Registrar, Asstt. Registrar, Public Relations Officer and Administrative Manager (IIHS), were revised as per the following table:

(3.) ACCORDING to the H.P. University Act, 1970, the following are the Officers of the University: