REGENT COMPUTRONICS PVT. LTD.

PARTAP SINGH Appellant

V/S

KANWAR SINGH Respondents

Referred Judgements :-

RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
USHA DEVI VS. RIJWAN AHAMD [REFERRED TO]
NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR VS. BHAGWAN DAS [REFERRED TO]
SURENDER KUMAR SHARMA VS. MAKHAN SINGH [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]

JUDGEMENT

(1.) THE respondent was served but there is no representation on his behalf.

(2.) THIS petition is instituted against the order dated 14.10.2014, rendered by the learned Civil Judge (Jr. Divn.), Arki, Distt. Solan, H.P. in CMA No. 200/6 of 2012.

(3.) I have heard Mr. Raman Prashar, Advocate, for the petitioner and gone through the impugned order dated 14.10.2014, carefully.

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PARTAP SINGH Vs. KANWAR SINGH

Referred Judgements :-

JUDGEMENT

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