LAWS(HPH)-2015-9-178

PAWAN KUMAR Vs. STATE OF HP AND OTHERS

Decided On September 21, 2015
PAWAN KUMAR Appellant
V/S
State Of Hp And Others Respondents

JUDGEMENT

(1.) Cmp(M) No. 1214/2015.

(2.) Review Petition No. 122 of 2015.

(3.) The Review petition is taken on Board today itself for disposal.