KANTI SAWROOP Vs. STATE OF H. P.

Referred Judgements :-

TAHERA KHOTOON AND OTHERS VS. REVENUE DIVISIONAL OFFICER/LAND ACQUISITION OFFICER AND OTHERS [REFERRED TO]
VIJAY COTTON AND OIL MILLS LIMITED VS. STATE OF GUJARAT [REFERRED TO]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED TO]
KASTURI VS. STATE OF HARYANA [REFERRED TO]
R L JAIN VS. DDA [REFERRED TO]
MADISHETTI BALA RAMUL VS. LAND ACQUISITION OFFICER [REFERRED TO]
LAL CHAND VS. UNION OF INDIA [REFERRED TO]
GULABI VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BALWAN SINGH VS. LAND ACQUISITION COLLECTOR [REFERRED TO]