STATE OF HP Vs. RAJEEV SANDAL

JUDGEMENT

(1.) This appeal is preferred by the appellants challenging the judgment dt. 29/3/2024 passed in CWP no.2862 of 2023.

(2.) The first respondent had filed the said Writ petition against the appellants and the second respondent who had denied him a No Objection Certificate to enable him to get recruited to the post of Assistant Professor (Medical Oncology/Clinical Hematology) in the second respondent institution.

(3.) The first respondent had completed his MBBS Course in 2008 and has been appointed as Medical Officer in 2009. Later he secured MD in Medicine from in the year 2015 from PGI Chandigarh. Thereafter he obtained a degree of Doctorate of Medicine in Clinical Hematology in the year 2020 from PGI Chandigarh.