UNITED INDIA INSURANCE CO. LTD. Vs. NAVRATRI DEVI

JUDGEMENT

(1.) All these appeals are being decided by a common judgment, as these arise from the same accident and also involve common questions of facts and law.

(2.) On 3/11/2014, Tractor bearing Registration No. HP 67-1789 met with an accident-causing death of five persons namely Tek Chand, Nagender Pal, Nanak Chand, Meena Devi and Surahi. One person namely Dinesh Kumar survived.

(3.) The tractor was owned by Sher Singh one of the respondents in these appeals (hereinafter referred to as the owner) and was insured with the appellants herein.