LAWS(HPH)-2024-4-65

MANASWINI DUBE Vs. H.P. NATIONAL LAW UNIVERSITY

Decided On April 02, 2024
Manaswini Dube Appellant
V/S
H.P. National Law University Respondents

JUDGEMENT

(1.) Petitioner is a final year student/scholar of Batch 2019-24, pursuing her B.B.A. LL.B (Hons.) Degree from the H.P. National Law University (respondent) (for short "the University").

(2.) The said University is located in the outskirts of Shimla in Himachal Pradesh.

(3.) In the months of July and August, 2023, there was heavy rain fall and extreme weather conditions.