VINAY SHARMA Vs. STATE OF HIMACHAL PRADESH

Referred Judgements :-

STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
AJAY MITRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MAHARASHTRA VS. ARUN GULAB GAWALI [REFERRED TO]
IRIDIUM INDIA TELECOM LTD VS. MOTOROLA INCORPORATED [REFERRED TO]
ASMATHUNNISA VS. STATE OF A P [REFERRED TO]
PADAL VENKATA RAMA REDDY ALIAS RAMU VS. KOVVURI SATYANARAYANA REDDY [REFERRED TO]