VIDYA DEVI Vs. RAM LAL

Referred Judgements :-

PRATAP CHUNDER GHOSE V. MOHANDRANATH PURKAIT [REFERRED TO]
DURGA CHOWDHARANI V. JAWAHAR SINGH CHOWDHRI [REFERRED TO]
STATE OF KERALA V. MOHD. KUNHI [REFERRED TO]
M. RAMAPPA V. M. BOJJAPPA [REFERRED TO]
RAM GOPAL V. SHAKSHATON [REFERRED TO]
RAMRATAN SHUKAL V. MUSSUMAT NANDU [REFERRED TO]
MADHAVAN NAIR V. BHASKAR PILLAI [REFERRED TO]
DEITY PATTABHIRAMASWAMY VS. S HANYMAYYA [REFERRED TO]
BHOLARAM VS. AMEERCHAND [REFERRED TO]
PANCHUGOPALBARUA VS. UMESH CHANDRA GOSWAMI [REFERRED TO]
KSHITISH CHANDRA PURKAIT VS. SANTOSH KUMAR PURKAIT [REFERRED TO]
SHEELCHAND VS. PRAKASH CHAND [REFERRED TO]
DNYANOBABHAURAO SHEMADE VS. MAROTI BHAURAO MARNOR [REFERRED TO]
KANAI LAL GARARI VS. MURARI GANGULY [REFERRED TO]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED TO]
ROOP SINGH DEAD VS. RAM SINGH DEAD [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
K RAJ VS. MUTHAMMA [REFERRED TO]
KANTI DEVI VS. POSHI RAM [REFERRED TO]
THIAGARAJAN V. SRI VENUGOPALASWAMY B. KOIL [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENT VS. P SHANMUGAMA [REFERRED TO]
H P PYAREJAN VS. DASAPPA [REFERRED TO]
CHANDRIKA SINGH VS. SARJUG SINGH [REFERRED TO]
CHACKO VS. MAHADEVAN [REFERRED TO]
BASAYYA I MATHAD VS. RUDRAYYA S MATHAD [REFERRED TO]
BOKKA SUBBA RAO VS. KUKKALA BALAKRISHNA [REFERRED TO]
NUNE PRASAD VS. NUNE RAMAKRISNA [REFERRED TO]
DHARAM SINGH VS. KARNAIL SINGH [REFERRED TO]
NARENDRA GOPAL VIDYARTHI VS. RAJAT VIDHYARTHI [REFERRED TO]
U R VIRUPAKSHAIAH VS. SARVAMMA [REFERRED TO]
HARJEET SINGH VS. AMRIK SINGH [REFERRED TO]