COMMISSIONER OF INCOME TAX Vs. PAWAN AGGARWAL

Referred Judgements :-

MCNICHOL AND ANOR V. PINCH [REFERRED TO]
EMPIRE INDUSTRIES LIMITED AND ORS. V. UNION OF INDIA AND ORS. [REFERRED TO]
VISHVAMAN INDUSTRIES V. CCE [REFERRED TO]
UJAGAR PRINTS (II) V. UNION OF INDIA [REFERRED TO]
CHRESTIEN MICA INDUSTRIES LIMITED VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA UNION OF INDIA UNION OF INDIA HINDUSTAN LEVER LIMITED VS. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED :GANESH FLOUR MILLS CO LIMITED DELHI:MODI SUGAR MILLS:DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED VS. SALES TAX OFFICER KANPUR [REFERRED TO]
DEVI DAS GOPAL KRISHNAN VS. STATE OF PUNJAB [REFERRED TO]
SOUTH BIHAR SUGAR MILLS LIMITED TATA CHEMICALS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
EMPIRE INDUSTRIES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
STANDARD FIREWORKS INDUSTRIES SIVAKASI VS. COLLECTOR OF CENTRAL EXCISE MADURAI [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BOMBAY II VS. KIRAN SPINNING MILLS [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
LAMINATED PACKINGS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE GUNTUR [REFERRED TO]
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM VS. COCO FIBRES [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE VS. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD [REFERRED TO]
SARASWATI SUGAR MILLS VS. HARYANA STATE BOARD [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. BUDHARAJA AND COMPANY N C [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. BUDHARAJA AND COMPANY N C [REFERRED TO]
MOTI LAMINATES PVT LIMITED OTHERS VS. COLLECTOR OF CENTRAL EXCISE AHMEDABAD [REFERRED TO]
COMMISSIONER OF SALES TAX ORISSA VS. JAGANNATH COTTON COMPANY [REFERRED TO]
BRAKES INDIA LIMITED VS. SUPDT OF CENTRAL EXCISE [REFERRED TO]
UNION OF INDIA VS. J G GLASS INDUSTRIES LIMITED [REFERRED TO]
ASHIRWAD ISPAT UDYOG VS. STATE LEVEL COMMITTEE [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. VENKATESWARA HATCHERIES PRIVATE LIMITED [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LIMITED VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
PARK LEATHER INDUSTRY PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
ASPINWALL AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX ERNAKULAM [REFERRED TO]
ASPINWALL AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX ERNAKULAM [REFERRED TO]
STATE OF MAHARASHTRA VS. MAHALAXMI STORES [REFERRED TO]
METLEX INDIA PRIVATE LIMITED VS. COMMISSIONER OF CENTRAL EXCISE NEW DELHI [REFERRED TO]
KORES INDIA LTD VS. COMMISSIONER OF CENTRAL ESCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. S R TISSUES PVT LTD [REFERRED TO]
CRANE BETEL NUT POWDER WORKS VS. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. TARA AGENCIES [REFERRED TO]
JAI BHAGWAN OIL AND FLOUR MILLS VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE BANGALORE VS. OSNAR CHEMICAL PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. UNIVMINE P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SINGARENI COLLIERIES COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MERCANTILE CONSTRUCTION CO [REFERRED TO]
JYOTI ENGG CORPN VS. COLLECTOR OF C EX [REFERRED TO]
AMAN MARBLE INDUSTRIESP LTD VS. COLLECTOR OF CENTRAL EXCISE, JAIPUR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SESA GOA LTD. [REFERRED TO]