NEERAJ SINGH Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) This order shall dispose of all the three petitions arising out of the same FIR.

(2.) Learned Additional Advocate General has placed on record the status report and the Investigating Officer, PSI, Kamlesh Kumar of Police Station, Sadar, Chamba, has produced the record.

(3.) Accused-petitioner, Neeraj Singh is not present, whereas, accused-petitioners, Vivek Kaundal and Pavak Mahajan are present.