(1.) THIS petition is instituted against the order, dated 11.4.2013, rendered by the learned Civil Judge (Junior Division), Court No. 3, Hamirpur in Civil Suit No. 284 of 2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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