(1.) WITH the consent of the parties, this petition is taken up for hearing today itself.
(2.) THE writ petition is filed with the following prayers:
(3.) WITH the above observations, the writ petition stands disposed of, so also the pending applications, if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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