SUMAN SINGH Vs. INDIAN COUNCIL OF FORESTRY

JUDGEMENT

(1.) PETITIONER has prayed for the following reliefs:

(2.) FOR filling up three posts (2 General and 1 ST) of Van Rakshaks (Forest Guards), respondent No. 2 issued an advertisement (Ex. P -1), in the month of April, 2011, prescribing the following eligibility criteria:

(3.) RESPONDENT No. 2 is a body directly under the control of respondent No. 1. Vide communication dated 30.3.2012 (Annexure P -13), respondent No. 1 pointed out the discrepancies in the selection process. It would be beneficial to extract the contents of the letter, which read as under: