REGENT COMPUTRONICS PVT. LTD.

Tara Kaushal Appellant

V/S

BAL RAJ Respondents

Referred Judgements :-

INCOME TAX OFFICER A WARD SITAPUR VS. MURNDHAR BHAGWAN DAS [REFERRED TO]
SWARAN LATA GHOSH VS. H K BANERJEE [REFERRED TO]
FOMENTO RESORTS AND HOTELS LIMITED VS. GUSTAVO RAMATO DA CRUZ PINTO [REFERRED TO]
LAKSHMI RAM BHUYAN VS. HARI PRASAD BHUYAN [REFERRED TO]
HAZARI LAL PT VS. INCOME TAX OFFICER [REFERRED TO]
OM PRAKASH VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
PITHVI RAJ JHINGTA VS. GOPAL SINGH [REFERRED TO]

JUDGEMENT

(1.) THE appellants are the plaintiffs and have filed the present original side appeal against the judgement and decree dated 27.9.2013 passed by the learned Single Judge of this court in Civil Suit No. 65 of 2000.

(2.) PLAINTIFFS - appellants filed the suit seeking a decree for the following reliefs: - -

(3.) THOUGH the aforesaid pedigree table has been admitted in part, but according to the defendants -respondents, this pedigree table is incomplete and the same is as follows: - -

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TARA KAUSHAL Vs. BAL RAJ

Referred Judgements :-

JUDGEMENT

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