(1.) THE petition is filed on the following substantive prayers vide para 7(i) and (ii): -
(2.) IN their reply, respondents No. 1 and 2 have taken the following stand vide para 6(iii): -
(3.) A rejoinder refuting the stand taken by respondents No. 1 and 2 has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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