BHAGAT RAM Vs. SHYAM CHAND AND ORS.

JUDGEMENT

(1.) THIS regular second appeal stands filed under Section 100 of the Code of Civil Procedure. Concurrent findings of fact are challenged by the plaintiff.

(2.) PLAINTIFF who is the appellant herein, filed a suit for declaration praying as under: - -

(3.) BASED on the pleadings of parties, trial Court framed the following issues: - -