(1.) Sh. Suresh Kumar, Ayurvedic Medical Officer, has assailed the transfer order dated September 4, 2003 (Annexure A -1) whereby he has been transfer from Ayurvedic Health Centre, Ambera (Una) to Ayurvedic Health Centre, Gajyani just after stay or one month by effecting midterm transfer.
(2.) The grounds on the basis which impugned order has been challenged are denied. Interalia, it is pleaded that the applicants continuous stay for 13 years at stations, cannot be considered as short. The applicant has been transferred in public interest against vacancy.
(3.) We have heard Sh. Sunil Mohan Goel, learned Counsel for the appellant and Smt. Abhilasha Kumari, learned Additional Advocate General for respondents.