STATE OF HIMACHAL PRADESH Vs. BADRI PARSHAD PANDEY

Referred Judgements :-

ARMY OFFICER IN ROBERTSON V. MINISTER OF PENSIONS [REFERRED]
STATE OF PUNJAB V. DHARAM SINGH [REFERRED]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED]
RAM GOPAL CHATURVEDI VS. STATE OF MADHYA PRADESH [REFERRED]
UNION OF INDIA VS. GAJENDRA SINGH [REFERRED]