ANUPAM SHARMA Vs. STATE OF H.P.

JUDGEMENT

(1.) The petitioner, being a General Duty Officer hereinafter referred to as GDO after passing Post Graduation, was appointed and is working as Senior Resident has come up before this Court, against the denial of "No Objection Certificate" (NOC) for enabling him to participate in the NEET Super Specialty Course (M.CH and DNB), Counseling {First Round w.e.f. 18/11/2023 to 24/11/2023} and thereafter for resultant admission to Super Specialty Course (MCH/DNB) and in this background, has filed the instant writ petition with the following reliefs:-

(2.) FACTUAL MATRIX:

(3.) CONTENTIONS OF PETITIONER: