LAWS(HPH)-2023-6-54

ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH

Decided On June 23, 2023
ARUN KUMAR Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) ASI Pawan Kumar, IO Police Station Sujanpur Tihra, District Hamirpur, H.P. is present with case record.

(2.) Status report has been filed which is perused and ordered to be taken on record.

(3.) Heard.