THAKRU RAM Vs. STATE OF H.P.

JUDGEMENT

(1.) Respondent No.2/Himachal Pradesh Public Service Commission, vide advertisement No.8/2017, advertised 204 posts of Assistant Professor (College Cadre) in History on 12/7/2017.

(2.) For the purpose of present writ petition, we are concerned with the post of Assistant Professor (College Cadre) in History. The essential qualification for the same were defined in the aforesaid advertisement.

(3.) For the purpose of present writ petition, it would be appropriate to refer the relevant portion of 'essential qualification' specified in the advertisement specifically clause-7 thereof: