(1.) By way of instant petition, the petitioner has prayed for following substantive relief(s):-
(2.) Though the petitioner holds substantive post of Professor in Himachal Pradesh University (for short "the University") in the department of Public Administration, but is presently working as Pro-vice Chancellor in Sardar Patel University, Mandi, Himachal Pradesh (for short "SPU") since 21/4/2022. Her appointment as Pro-vice Chancellor of SPU was made by the Chancellor of said university vide order dtd. 20/4/2022.
(3.) On her appointment as Pro-vice Chancellor of SPU, petitioner applied to the University for grant of extraordinary leave (EOL) for three years w.e.f. 21/4/2022 to 20/4/2025 vide her application dtd. 24/5/2022. The Executive Council of the University (for short 'the EC') vide decision taken in its meeting held on 20/7/2022 granted extraordinary leave (without pay) to the petitioner for the period 21/4/2022 to 20/4/2025. The said decision was conveyed by the Registrar of the University vide office order dtd. 17/8/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN