LAWS(HPH)-2023-2-32

RAGHUBIR SINGH Vs. STATE OF HIMACHAL PRADESH

Decided On February 28, 2023
RAGHUBIR SINGH Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) Fresh status report stands filed.

(2.) A perusal of the status report reveals that the investigation in the present case is almost complete and nothing remains to be recovered from the petitioners.

(3.) It is not in dispute that the petitioners have been joining the investigation as and when called by the Investigating Officer.