(1.) The petitioner, a convict, has come up before this Court, in the instant petition, against the denial of parole, seeking the following relief(s):-
(2.) FACTUAL MATRIX:
(3.) STAND OF RESPONDENTS:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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