DEVESH CHANDEL Vs. UNION OF INDIA

JUDGEMENT

(1.) The Bharat Petroleum Corporation Limited (for short 'the Corporation') issued an advertisement for appointment/allotment of Retail Outlet (Petrol Pump) Dealership in the State of Himachal Pradesh, which was published on 25/11/2018, requiring applications to be filed online before 25/12/2018.

(2.) One retail outlet against OBC category was also advertised for Village Patta, Tehsil Arki, District Solan, H.P.

(3.) The petitioner, who is an unemployed youth and belongs to the OBC category, made an online application for allotment of the same on 21/12/2018, copy of which is filed as Annexure P-2.