SAKSHI CHAUHAN Vs. YASHWANT SINGH PARMAR UNIVERSITY

JUDGEMENT

(1.) This Letters Patent Appeal is preferred by the appellant challenging judgment dt. 6/3/2021 passed by the learned Single Judge in CWP No. 369/2021.

(2.) The 1st respondent-University had issued in May 2020 a prospectus for admission in M.Sc/MBA (Agri Business Programme) for the academic session 2020-2021.

(3.) Clause 3.1 (a)(iv) of the said prospectus laid down the minimum qualification to be possessed by candidates for different disciplines of M.Sc/MBA (Agri Business Programme).