MOHAMMAD ALI Vs. LAND ACQUISITION COLLECTOR

Referred Judgements :-

BANK OF BARODA VS. KOTAK MAHINDRA BANK LIMITED [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HARYANA VS. CHANAN MAL:STATE OF HARYANA [REFERRED TO]
DATTATRAYA GOVIND MAHAJAN STATE OF UTTAR PRADESH STATE OF PUNJAB NAGAORAO MAROTRAO INGOLE VS. STATE OF MAHARASHTRA:RAJESH PACHAURI:SUCHA SINGHS:STATE OF MAHARASHTRA [REFERRED TO]
BHAG SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
A VISWANATHA PILLAI VS. SPECIAL TAHSILDAR FOR LAND ACQUISITION NO IV [REFERRED TO]
GAURI SHANKER SURESH GUPTA RAJAT ROY VS. UNION OF INDIA [REFERRED TO]
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA VS. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI [REFERRED TO]
UNION OF INDIA VS. PRADEEPKUMARI [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. STATE OF PUNJAB [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
STATE OF KARNATAKA VS. LAXUMAN [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. S U T N I SANGAM [REFERRED TO]
MANIBEN DEVRAJ SHAH VS. MUNICIPAL CORPORATION OF BRIHAN MUMBAI [REFERRED TO]
JANABAI VS. LAXMAN [REFERRED TO]
POPAT BAHIRU GOVARDHANE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
NARENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
VIDYA DEVI VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
STATE OF UTTARAKHAND VS. SUDHIR BUDAKOTI [REFERRED TO]