LAWS(HPH)-2023-2-53

SUMA DEVI Vs. STATE OF H.P

Decided On February 07, 2023
Suma Devi Appellant
V/S
STATE OF H.P Respondents

JUDGEMENT

(1.) Fresh status report stands filed.

(2.) A perusal of the status report reveals that the investigation in the present case is almost complete and nothing remains to be recovered from the petitioner.

(3.) It is not in dispute that the petitioner has been joining the investigation as and when called by the Investigating Officer.