SUJAN SINGH AND ORS. Vs. RACHHPAL SINGH

JUDGEMENT

(1.) CMP (M) No. 890/2010

(2.) THIS application has been filed under Section 5 of the Limitation Act for condonation of delay in filing the regular second appeal. "Key facts" necessary for adjudication of this application are that the appellants/applicants have filed regular second appeal before this Court against judgment and decree dated 27.3.2009 rendered by learned Additional District Judge (2) Kangra at Dharamshala in Civil Appeal No. 147 -N/2003. As per report of the Registry, the appeal is barred by 227 days. Hence, this application.

(3.) THE evidence of the parties was recorded by this Court on 17.9.2013.