HIMACHAL EDUCATION PROMOTION SOCIETY Vs. VERSUS

JUDGEMENT

(1.) THIS petition pertains to Himachal Pradesh College of Education Kishanpura, Nalagarh, District Solan. The total intake capacity of the College is stated to be 200 students. Out of 200 seats, 181 seats are presently filled in on the basis of recommendation made by the Committee. The Management seats earmarked for the College are stated to be 17, which can be filled up by the Management on its own. In other words, there are two vacant seats (merit seats), which are yet to be filled up. These seats will become available to the Management in terms of decision dated 20th September, 2010 in CWP No. 5728 of 2010. Accordingly, the Management is now free to fill up 19 seats for this academic year.

(2.) OUR attention is invited to the circular issued under the signatures of the Chairman, B.Ed Counselling Committee (2013 -14), which has permitted the Management to fill up the vacant seats in the manner specified therein before the cut off date.

(3.) COUNSEL for the petitioners submits that the petition be disposed of with liberty to the petitioners to pursue larger questions, as and when required in future.