(1.) CMP(T) No. 139 of 2012 and CMP(M) No. 2050 of 2012
(2.) FOR the reasons set out in the application the delay which has been sufficiently explained is condoned and the petition is restored to its original number and position. Applications stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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