LAWS(HPH)-2013-1-86

SUSHIL KUMAR PRESENTLY SERVING AS T.G.T.(ARTS) ON PARA BASIS IN GOVERNMENT MIDDLE SCHOOL MATEHAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.

Decided On January 09, 2013
Sushil Kumar Presently Serving As T.G.T.(Arts) On Para Basis In Government Middle School Matehal And Ors. Appellant
V/S
State of Himachal Pradesh and Ors. Respondents

JUDGEMENT

(1.) THE Writ petition is filed mainly with the following prayers:

(2.) THE Writ Petition is disposed of, so also the pending application(s), if any.