(1.) REPORT filed. Considered.
(2.) HEARD .
(3.) NO recovery is to be effected from the petitioner herein. Some record is to be obtained from the Municipal Corporation as well as from the office of Town and Country Planning.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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