LAWS(HPH)-2013-11-29

SANJAY Vs. STATE OF H.P.

Decided On November 15, 2013
SANJAY Appellant
V/S
STATE OF H.P. Respondents

JUDGEMENT

(1.) PETITIONER has prayed mainly for the following reliefs:

(2.) ANNEXURE P-10 is the Merit List of the candidates provisionally selected for the post of Constables in the Police Department of the State of Himachal Pradesh.

(3.) HAVING heard learned counsel for the parties, we are of the considered view that the petition only merits rejection.