LAWS(HPH)-2003-12-10

DOMEBELL INVESTMENTS PVT. LTD. Vs. VICKEY ELECTRONICS

Decided On December 30, 2003
DOMEBELL INVESTMENTS PVT LTD Appellant
V/S
VICKEY ELECTRONICS AND ANR Respondents

JUDGEMENT

(1.) Plaintiff, Domebell Investments Pvt, Ltd., is a Company, incorporated under the Companies Act, 1956, with its registered office at Ahmed Nagar. The Company has a Branch at Plot No. 25, Sector-1, Industrial Area, Parwanoo, District Solan, (H.P.). The Company manufactures and sell various electronic products including colour Televisions, Black Televisions, washing machines, Refrigerators, VCRs, VCPs and audio systems.

(2.) Defendant No. 1 M/s Vickey Electronics, is a propriety firm at Kullu. Defendant No. 2 Shivek Sharma is Proprietor of the firm.

(3.) The Plaintiff Company has filed this suit, against the Defendants for recovery of rupees 10,06,621/-, through its Assistant Manager (Accounts), who has been authorised to institute the present suit.