UTTAM RAM Vs. PURNU WIDOW

JUDGEMENT

(1.) This appeal coming on for pronouncement of judgment this day, the Court passed the following: -

(2.) The parties hereinafter shall be referred to the same status which they held before the learned trial Court.

(3.) Saraswati had five sons namely Dhanna, Singh, Dhandev, Bhagat Ram and Khajana and also had six daughters, who were married. Dhanna had pre-deceased his mother. Plaintiffs are the successors of Dhanna. Defendants No. 6 to 9 were the other sons of Saraswati, whereas defendants No. 1 to 5 are the grand-sons of Saraswati.