SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) Petitioner has approached this Court seeking regular bail in case FIR No. 71 of 2022, dtd. 4/4/2022, registered under Sec. 22 of Narcotic Drugs and Psychotropic Substances Act (for short "NDPS Act") in Police Station Paonta Sahib, District Sirmour, H.P.

(2.) Status report stands filed. Record was also made available.

(3.) In the status report, circumstances in which intermediate quantity of Capsules and Tablets Parvion Spas, Parvion Spas Plus, Becalm, containing Tramadol and Alprasolam were recovered on 4/4/2022 from shop of petitioner, have been narrated in detail.