ATTAR SINGH Vs. STATE OF H.P.

JUDGEMENT

(1.) The petitioners filed O.A. No. 5298 of 2016 before the Himachal Pradesh State Administrative Tribunal praying for following reliefs:-

(2.) O.A. No. 5298 of 2016 came to be transferred to this Court after abolition of H.P. State Administrative Tribunal and has been registered as CWPOA No. 6543 of 2019.

(3.) Petitioners were initially appointed as Workshop Instructors on regular basis in the pay scale of 1350-2400. Pay scale of petitioners as Workshop Instructors was revised from time to time and was fixed in the pay band of Rs.10300.0034800 with 3600 as grade pay w.e.f. 1/1/2006.