PUJA CHANDEL Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) Petitioners participated in the selection process undertaken by the respondents in the year 2017 for two posts of Junior Basic Teachers (JBT) reserved for general category wards of ex-servicemen, in District Sirmour. The selection process was initiated and conducted in terms of then prevailing Recruitment and Promotion Rules 2012. Petitioners' result of this selection process has not been declared, hence this petition.

(2.) The pleaded case of the petitioners as canvassed by theIR learned counsel is that :-

(3.) Contentions