LAWS(HPH)-2022-8-25

ATUL KUMAR Vs. STATE OF HIMACHAL PRADESH

Decided On August 08, 2022
ATUL KUMAR Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) SI Mohinder Singh, IO Women Police Station BIlaspur, District Bilaspur, H.P. is present with case record.

(2.) Status report has been filed which is perused and taken on record.

(3.) Heard.